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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3)(iii) in The Orissa Tourism Service Rules, 1980

(iii)Had Oriya as medium of examination in non-language subjects at the matriculation or equivalent examination which he had passed (to be certified by the Headmaster of the concerned High School recognised by the Board of Secondary Education);