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State of Madhya Pradesh - Section

Section 131 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

131. Savings as to existing permanent employees.

- Notwithstanding anything contained in this Act or any rules or bye-laws made thereunder the pay and allowances, pension and retirement benefits of all permanent officers and servants or other employees of the Panchayat on the date on which this Act comes into force shall be existing pay and allowances, pension and retirement benefits.