Himachal Pradesh High Court
Hari Krishan And Another vs . The State Of Hp And Others on 28 December, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Hari Krishan and another Vs. The State of HP and others CWPs No. 7465 and 7466 of 2023 .
28.12.2023 Present: Mr. Ashwani Kaundal, Advocate vice Mr. Maan Singh, Advocate, for the petitioner(s).
Mr. Rajat Chauhan, Law Officer, for respondents-State.
Reply to the petition not filed. As prayed for, let the of needful be done within a period of six weeks. List thereafter.
(Ajay Mohan Goel)
rt Judge
December 28, 2023
(narender)
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