Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 108] [Article 51] [Constitution] Constitution Subarticle Article 51(c) in Constitution of India (c)foster respect for international law and treaty obligations in the dealings of organised peoples with one another; and
