Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46A] [Entire Act]

State of Gujarat - Subsection

Section 46A(3) in Gujarat Prohibition Act, 1949

(3)Such permits shall be available at such places as may be [fixed] [This word was substituted for the word 'notified' by Bombay 22 of 1960, Section 31(b).] by the [Director] [This word was substituted for the word 'Commissioner' by Bombay 28 of 1950, Schedule] in this behalf.]