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[Cites 0, Cited by 0] [Section 195] [Entire Act]

Union of India - Subsection

Section 195(5) in The Coal Mines Regulations, 2017

(5)The result of every test made under sub-regulations (3) and (4) shall be recorded in a bound paged book kept for the purpose and shall be signed and dated by the competent person making the test.