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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(vi) in U.P. Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015

(vi)Reading room Facilities. - Number of daily, weekly, monthly magazines, periodicals, technical magazines and literature subscribed in institution along with e-journals.