Section 25 in Indraprastha Institute of Information Technology Delhi Act, 2007
25. Regulation.
- The authorities of the Institute may make Regulations consistent with this Act, the Statutes and the Ordinances, in the manner prescribed by the Statutes for the conduct of their own business and that of the committees, if any, appointed by them and not provided for by this Act, the Statutes or the Ordinances.
