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Orissa High Court

M/S. P.K. Ores Pvt. Ltd vs Commissioner Of Sales Tax on 10 November, 2022

Author: M. S. Raman

Bench: M. S. Raman

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No.6727 of 2022

                 M/s. P.K. Ores Pvt. Ltd., Bhubaneswar ....            Petitioner
                                         Ms. Kananbala Roy Choudhury, Advocate

                                            -versus-
                 Commissioner of Sales Tax, Cuttack & ....             Opposite Parties
                 Another
                                                                                   None

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE M. S. RAMAN

                                              ORDER

10.11.2022 Order No.

01. 1. Learned counsel for the Petitioner states that due to subsequent development, this writ petition has been rendered infructuous.

2. Accordingly, the writ petition is disposed of as infructuous.

(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge Laxmikant/Aks