Orissa High Court
M/S. P.K. Ores Pvt. Ltd vs Commissioner Of Sales Tax on 10 November, 2022
Author: M. S. Raman
Bench: M. S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.6727 of 2022
M/s. P.K. Ores Pvt. Ltd., Bhubaneswar .... Petitioner
Ms. Kananbala Roy Choudhury, Advocate
-versus-
Commissioner of Sales Tax, Cuttack & .... Opposite Parties
Another
None
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
ORDER
10.11.2022 Order No.
01. 1. Learned counsel for the Petitioner states that due to subsequent development, this writ petition has been rendered infructuous.
2. Accordingly, the writ petition is disposed of as infructuous.
(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge Laxmikant/Aks