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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(e) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

(e)"Members of the subordinate ranks" means a member of the Special Armed Force below the rank of Adjutant or Assistant Commandant;