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[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of West Bengal - Subsection

Section 365(1)(e) in The Calcutta Municipal Corporation Act, 1980

(e)the arrangements to be made for levelling, paving, metalling, flagging, channelling, sewering, draining, conserving and lighting street or streets.