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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(2)Subject to the provisions of these regulations, the Licensees, generating companies including persons who have established a captive generating plant and consumers shall be eligible for open access do Distribution System of a Distribution Licensee on payment of the wheeling charges as may be determined by the Commission.