Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 437(1)] [Section 437] [Entire Act] State of Uttar Pradesh - Subsection Section 437(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959 (a)to desist or refrain, as the case may be, from using or allowing to be used, the building or place for such purpose, or