Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 6 in Andhra Pradesh Advocates' Clerks' Welfare Fund Rules, 1992 6. [ [Substituted by Notification No. G.O.Ms. No. 46, dated 11.4.2008 (w.e.f. 1.10.1992).] The Advocates shall deposit the amount in lieu of Welfare Fund Stamps in the on line account of the "Andhra Pradesh Advocates" and their Clerks' Welfare Fund" either in State Bank of Hyderabad, State Bank of India or Andhra Bank.]
