Punjab-Haryana High Court
Kaithal Cooperative Marketing Society ... vs M/S Tilak Ram Mohit Kumar And Ors on 13 January, 2015
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Regular Second Appeal No.1293 of 2013 (O&M)
Date of Decision: January 13, 2015.
The Kaithal Cooperative Marketing and Processing Society Ltd.
..........APPELLANT (s).
VERSUS
M/s Tilak Ram Mohit Kumar Commission Agent and others.
........RESPONDENT(s).
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: None.
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SURINDER GUPTA, J.(Oral)
Counsel for the appellant has not appeared despite intimation. Service of respondent could not be effected as the appellant has not filed the process fee.
It appears that appellant is not interested in pursuing this appeal.
Dismissed for non-appearance of counsel for the appellant.
Appellant be informed.
( SURINDER GUPTA ) January 13, 2015. JUDGE Sachin M. SACHIN MEHTA 2015.01.14 10:26 I attest to the accuracy and authenticity of this document Chandigarh