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Manipur High Court

The Youth Cane And Bamboo Association vs Rk Dinesh; & 2 Ors on 14 August, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2025.08.18

CHANU  14:16:46 +05'30'                                                           Suppl. Item No. 1
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                                        CONT CAS (C) No. 109 of 2025

                          The Youth Cane and Bamboo Association
                                                              Petitioner
                                              Vs.
                          RK Dinesh; & 2 Ors.
                                                              Respondents

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 14.08.2025 As prayed for by the learned counsel appearing for the parties, list this case again on 18.08.2025.

Earlier interim order, if any, shall continue till the next date.

JUDGE Sapana