Manipur High Court
The Youth Cane And Bamboo Association vs Rk Dinesh; & 2 Ors on 14 August, 2025
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA CHANU
Date: 2025.08.18
CHANU 14:16:46 +05'30' Suppl. Item No. 1
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
CONT CAS (C) No. 109 of 2025
The Youth Cane and Bamboo Association
Petitioner
Vs.
RK Dinesh; & 2 Ors.
Respondents
BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 14.08.2025 As prayed for by the learned counsel appearing for the parties, list this case again on 18.08.2025.
Earlier interim order, if any, shall continue till the next date.
JUDGE Sapana