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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in Assam Rifles Act, 1941

(a)begins, excites, causes or joins in any mutiny or being present at any mutiny does not use his utmost endeavours to suppress it, orknowing or having reason to believe in the existence of any mutiny does not without delay give information thereof to his Commanding or other superior officer ; or