Bombay High Court
M/S. Devi Construction Company, Thr. ... vs The Municipal Corporation Of City Of ... on 17 December, 2018
Author: Naresh H. Patil
Bench: Naresh H. Patil, M.S. Karnik
1/1 14cpst28980.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (ST) NO.28980 of 2018
IN
WRIT PETITION NO.11695 of 2017
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Office Notes, Office
Memoranda of appearances, Court's or Judge's orders
Court's orders or directions &
Registrar's orders.
Mr.Vikram Chavan a/w.Ms.Dhvani Jain
i/b. C.K.legal for the petitioner.
Mr.P.P.Kakade, AGP for respondent
no.3.
CORAM : NARESH H. PATIL, C.J.
& M.S. KARNIK, J.
17th December, 2018. P.C. :
The learned AGP to take instructions.
Stand over to 22nd January, 2019.
M.S.KARNIK, J CHIEF JUSTICE L.S. Panjwani, P.S. ::: Uploaded on - 19/12/2018 ::: Downloaded on - 27/12/2018 08:51:07 :::