Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of Tamilnadu - Subsection

Section 259(2)(b) in Tamil Nadu Panchayats Act, 1994

(b)that the candidate took all reasonable means for preventing the commission of corrupt practice at the election; and