Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(3) in The Tamil Nadu Co-Operative Societies Act, 1983 (3)Save as provided in the foregoing sub-sections, no member of a registered society shall vote by proxy.
