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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

1. Short title and applicability.

- (i) These rules may be called "the Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004".
(ii)They shall apply for admission into B.Ed. Course offered by Colleges of Education (Minority and Non-Minority) in the State.
(iii)They shall come into force with immediate effect.