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[Cites 0, Cited by 0] [Section 310A(2)] [Section 310A] [Entire Act]

State of Karnataka - Subsection

Section 310A(2)(vii) in Karnataka Panchayat Raj Act, 1993

(vii)[ Secretary, Department of Rural Development and Panchayat Raj as member-secretary.] [Substituted by Act 37 of 2003 w.e.f. 1.10.2003.]