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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(96) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

96.0Definition.- It includes substances and articles, which, during transport, present a danger not covered by other classes.Precautions and Handling measures for IMDG Code Class 9