Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(2)(viii) in The Maharashtra Co-Operative Societies Act, 1960

(viii)subject to the provisions of section 28, prescribe the maximum number of shares or portion of the capital of a society which may be held by a member;