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Supreme Court - Daily Orders

Avj Heightss Apartment Owners ... vs Iifl Finance Limited on 23 August, 2024

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                        CA No. 3811/2023 etc.

     ITEM NO.27                            COURT NO.2                   SECTION XVII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal No. 3811/2023

     AVJ HEIGHTSS APARTMENT OWNERS ASSOCIATION                     Appellant(s)

                                                VERSUS

     IIFL FINANCE LIMITED & ANR.                                    Respondent(s)

     (FOR ADMISSION and IA No.105737/2023-STAY                   APPLICATION     and     IA
     No.105738/2023-EXEMPTION FROM FILING O.T.)

     WITH

     Diary No. 6520/2023 (XVII)
     (FOR PERMISSION TO FILE APPEAL ON IA 122544/2023, FOR CONDONATION
     OF DELAY IN REFILING / CURING THE DEFECTS ON IA 122545/2023, FOR
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     122547/2023, FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     ON IA 122548/2023 and FOR STAY APPLICATION ON IA 122549/2023)

     Date : 23-08-2024 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MR. JUSTICE SANJAY KUMAR
                         HON'BLE MR. JUSTICE R. MAHADEVAN

     For Appellant(s)
                                  Ms. Udita Singh, AOR
                                  Mr. Aditya Dewan, Adv.
                                  Mr. Shashank Agarwal, Adv.
                                  Mr. Abhishek Taneja, Adv.

                                  Mr. Zeeshan Diwan, AOR
                                  Mr. Zeeshan Diwan, Adv.
                                  Mr. Ahmed Faraz, Adv.
     For Respondent(s)
                                  Mr. Neeraj Kishan Kaul, Sr. Adv.
                                  Mr. Nikhil Mehndiratta, Adv.
                                  Mr. Toyesh Tiwari, Adv.
                                  Mr. Agastya Sen, Adv.
Signature Not Verified            Ms. Nikita Menon, Adv.
Digitally signed by
Deepak Guglani
Date: 2024.08.27
                                  Ms. Nidhisha Choksi, Adv.
17:36:54 IST
Reason:                           M/s. Dua Associates, AOR



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                                                      CA No. 3811/2023 etc.




          UPON hearing the counsel, the Court made the following
                             O R D E R

Re-list in the week commencing 02.12.2024. Though we have not issued notice in Civil Appeal Diary No. 6520/2023 preferred by Vinay Jain, the said appeal will also be taken up for hearing on the next date.

A copy of the arbitral award will be furnished to all the learned counsel for the parties.




(DEEPAK GUGLANI)                                (R.S. NARAYANAN)
   AR-cum-PS                                  ASSISTANT REGISTRAR




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