Supreme Court - Daily Orders
Avj Heightss Apartment Owners ... vs Iifl Finance Limited on 23 August, 2024
Author: Sanjay Kumar
Bench: Sanjay Kumar
CA No. 3811/2023 etc.
ITEM NO.27 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 3811/2023
AVJ HEIGHTSS APARTMENT OWNERS ASSOCIATION Appellant(s)
VERSUS
IIFL FINANCE LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.105737/2023-STAY APPLICATION and IA
No.105738/2023-EXEMPTION FROM FILING O.T.)
WITH
Diary No. 6520/2023 (XVII)
(FOR PERMISSION TO FILE APPEAL ON IA 122544/2023, FOR CONDONATION
OF DELAY IN REFILING / CURING THE DEFECTS ON IA 122545/2023, FOR
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
122547/2023, FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
ON IA 122548/2023 and FOR STAY APPLICATION ON IA 122549/2023)
Date : 23-08-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE R. MAHADEVAN
For Appellant(s)
Ms. Udita Singh, AOR
Mr. Aditya Dewan, Adv.
Mr. Shashank Agarwal, Adv.
Mr. Abhishek Taneja, Adv.
Mr. Zeeshan Diwan, AOR
Mr. Zeeshan Diwan, Adv.
Mr. Ahmed Faraz, Adv.
For Respondent(s)
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Nikhil Mehndiratta, Adv.
Mr. Toyesh Tiwari, Adv.
Mr. Agastya Sen, Adv.
Signature Not Verified Ms. Nikita Menon, Adv.
Digitally signed by
Deepak Guglani
Date: 2024.08.27
Ms. Nidhisha Choksi, Adv.
17:36:54 IST
Reason: M/s. Dua Associates, AOR
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CA No. 3811/2023 etc.
UPON hearing the counsel, the Court made the following
O R D E R
Re-list in the week commencing 02.12.2024. Though we have not issued notice in Civil Appeal Diary No. 6520/2023 preferred by Vinay Jain, the said appeal will also be taken up for hearing on the next date.
A copy of the arbitral award will be furnished to all the learned counsel for the parties.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
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