Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(5) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(5)An institution that has been granted additional intake in Bachelor of Education and Bachelor of Physical Education teacher training courses after promulgation of the Regulations, 2005 i.e. the 13th day of January 2006 shall have to get itself accredited by National Assessment and Accreditation Council (NAAC), with a Letter Grade B under the new grading system developed by NAAC, on or before [the 1st day of April, 2011] [Substituted, by Notification No. 49-3/2011/NCTE/N & S, dated 3 June, 2011.] failing which the additional intake granted shall stand withdrawn with effect from the academic [session 2012-2013] [Substituted, by Notification No. 49-3/2011/NCTE/N & S, dated 3 June, 2011.]. Similarly, all institutions having a Master of Education and Master of Physical Education courses shall have to get NAAC Accreditation with at least a Letter Grade B on or before the 1st day of April, 2012, failing which Master of Education or Master of Physical Education recognition granted to the institutions shall stand withdrawn with effect from the academic session 2012-2013.