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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(1) in The Maharashtra Non-Trading Corporations Act, 1959

(1)An appeal against an order under section 48, 50 or 52 shall lie–
(a)if the order is made by the Registrar to the State Government;
(b)if the order is made by any other person to the Registrar, and against such order of the Registrar to the State Government.