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Delhi High Court - Orders

Supreme Advertising Private Limited vs Genus Power Infrastructures Limited on 14 January, 2019

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

$~6 & 7
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+                O.M.P. (COMM) 115/2016
     SUPREME ADVERTISING PRIVATE LIMITED ..... Petitioner
                 Through: Mr. Arvind Niga, Senior Advocate
                           with Mr. Dharmesh Misra, Advocate.
                           (M:9810062294)

                   versus
      GENUS POWER INFRASTRUCTURES LIMITED ..... Respondent
                   Through: Mr. Aman Gupta and Mr. Kamal
                            Budhiraja,           Advocates.
                            (M:9999245866)

                   AND
+                  O.M.P. (COMM) 159/2016
      GENUS POWER INFRASTRUCTURES LTD       ..... Petitioner
                   Through: Mr. Aman Gupta and Mr. Kamal
                             Budhiraja,            Advocates.
                             (M:9999245866)

                  versus
      SUPREME ADVERTISING PVT LTD             ..... Respondent
                  Through: Mr. Arvind Niga, Senior Advocate
                            with Mr. Dharmesh Misra, Advocate.
                            (M:9810062294)

      CORAM:
      JUSTICE PRATHIBA M. SINGH
                   ORDER

% 14.01.2019 Learned counsel appearing for M/s. Genus Power Infrastructures Limited is stated to be in difficulty today.

List for hearing on 19th March, 2019.

PRATHIBA M. SINGH, J.

JANUARY 14, 2019/Rekha