Delhi High Court - Orders
Supreme Advertising Private Limited vs Genus Power Infrastructures Limited on 14 January, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 115/2016
SUPREME ADVERTISING PRIVATE LIMITED ..... Petitioner
Through: Mr. Arvind Niga, Senior Advocate
with Mr. Dharmesh Misra, Advocate.
(M:9810062294)
versus
GENUS POWER INFRASTRUCTURES LIMITED ..... Respondent
Through: Mr. Aman Gupta and Mr. Kamal
Budhiraja, Advocates.
(M:9999245866)
AND
+ O.M.P. (COMM) 159/2016
GENUS POWER INFRASTRUCTURES LTD ..... Petitioner
Through: Mr. Aman Gupta and Mr. Kamal
Budhiraja, Advocates.
(M:9999245866)
versus
SUPREME ADVERTISING PVT LTD ..... Respondent
Through: Mr. Arvind Niga, Senior Advocate
with Mr. Dharmesh Misra, Advocate.
(M:9810062294)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 14.01.2019 Learned counsel appearing for M/s. Genus Power Infrastructures Limited is stated to be in difficulty today.
List for hearing on 19th March, 2019.
PRATHIBA M. SINGH, J.
JANUARY 14, 2019/Rekha