Calcutta High Court
Oravel Stays Pvt. Ltd vs Purbanchal Budget Hotel And Guest on 16 March, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
O-39
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
G.A. No. 2378 of 2019
With
C.S. No. 231 of 2019
ORAVEL STAYS PVT. LTD.
Versus
PURBANCHAL BUDGET HOTEL AND GUEST
HOUSE ASSOCIATION
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 16th March, 2020.
Appearance:
Mr. Arindam Banerjee, Adv.
Ms. Arpita Saha, Adv.
Mr. Ashis Kr. Mukherjee, Adv. Mr. Sourabh Prasad, Adv.
...for the plaintiff The Court : The interim order granted on February 5, 2020 will continue till April 30, 2020 or until further orders whichever is earlier.
List the matter in the monthly list of April, 2020 under the same heading.
(DEBANGSU BASAK, J.) TO