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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in U.P. Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975

(3)If shall come into force on such date, as the State Government may, by notification in the Gazette, appoint, and different dated may be appointed for different local areas.