Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(1)(f) in The Juvenile Justice (Punjab) Rules, 1987

(f)to assist the juvenile in functioning as a self-dependent and self-reliant socially useful citizen;