Karnataka High Court
Smt Khdramma vs Smt Eramma W/O Late Mariyaiaha Since ... on 9 March, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 9! DAY OF MARCH 2012. =.» BEFORE Misc.Cvi.No. 20043 Of 2910 Iw REGULAR SECOND APPEAL Ne. 2654 CF 2010(DEC ; Il. SMT KHDRAMMA W/O KUNTAIAHA AGED ABOUT 50 YEARS 2. KUNTAIAHA, 8 SINCE DEAD'BYLRS 2(A) MAHADEVAMMA®.-. =~ W/O RAMACHANDRA. D/O:LATE KUNTAIAHA,. ~ /A 48 YEARS. ° 2(B) SUSHEELAMMA - W/O NARASAIAHA o D/O.LATE KUNTALAHA ". AGED 45 YEARS 2(C) -ESHWARA "._. " $/O LATE. KUNTAIAHA AGED.35 YEARS ", 2(D) KRISHNA _*s:$/O LATE KUNTAIAHA AGED 35 YEARS bak QE) KALAVATHI D/O LATE KUNTAIAHA AGED 27 YEARS ALL ARE R/AT YASHODARA PURA VILLAGE HANGODU HOBLI, HUNSUR RALUK MYSORE DISTRICT. (By Sri M V VEDACHALA, ADVOCATE - ABSEN Do AND L. SMT ERAMMA W/O LATE MARIYAIAHA SINCE DEAD BY LRS*. 1(A) BRAMMA D/O LATE MARIYAIAHA AGED ABOUT 55 YEARS R/AT AKKIHEBBAL HOBL K RNAGAR TALUK MYSORE. DISTRICT» 1(B) LALITHA'. 2 D/O LATE 'ARTY "AIAHA® AGED ABOUT 46 YEARS. R/AT SADASHIV. ANAKCPPAJ » VILLAGE HUNSUR TOWN - 2. KEMPAERAIAHA .8/O LATE MARIYAIAHA AGED ABOUT 38° YEARS . R/AT SADASHIVANAKOPPAL VILLAGE » HUNSUR TOWN m MYSORE DISTRICT 3. ~sSAD INERAIAHA S/O LATE MARIYAIAHA AGE Dp ABOUT 30 YEARS R/ AT SADASHIVANAKOPPAL VILLAGE Le ss APPELLANTS - HUNSUR TOWN MYSORE DISTRICT. : ... RESPONDENTS
(By Sri KALEEMULLAH SHARIFF, ADVOCATE FOR R1{A,B), R2 & R3) THIS MISC.CVL. APPLICATION IS FILED U/S."S OF THE IMITATION ACT TO CONDONE THE DELAY .OF 159 DAYS IN © FILING THE APPEAL. Bh THIS MISC.CVL. COMING ON-FOR HEARING THIS*DAY, THE COURT MADE THE FOLLOWING | There is --nG represéntation for the parties. Perused the affidavit accompanying the application. Accepting the cause shewn, delay of 159 days in filing the appeal is condoned...
. 'Application is accordingly allowed. a v4 eC