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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Bengal Presidency - Subsection

Section 31(1)(f) in Calcutta Port Act, 1890

(f)for authorizing the payment of contributions at certain prescribed rates, and, subject to certain prescribed conditions, to any provident fund which may, with their approval, be established by the 1[employees] appointed under this Act;3*