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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)A Bachelors degree shall require the completion of a series of courses (curriculum) prescribed by the faculty and approved by the Academic Council. The curriculum shall include courses in :-
(a)basic science and humanities;
(b)basic subject of the Faculty;
(c)fields related thereto; and
(d)special professional and/or vocational subjects.
All of which provide opportunities for a student to gain basic and usable knowledge which should make him capable of dealing reasonably well with all facts of agriculture and rural life and specially with the particular activities for which he has taken special courses.A student in order to earn a Bachelor's degree shall according to prescribed standards, have completed in the Vishwavidyalaya or acquired by Approved Transfer', the course credits prescribed by regulation for the particular degree and shall have earned a Credit Grade Average of atleast 2.00 for all courses completed Faculty, that he possesses outstanding corn-above, the student shall in the judgement of the Faculty, possess good moral habits and a high standard of honesty.