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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(11) in The Rajasthan Minor Mineral Concession Rules, 1986

(11)The licensee shall maintain and keep ready for inspection, daily attendance register of labours employed in the quarry, in the Performa as prescribed in the Mines Rules, 1955. He shall also furnish a list of labours, along with their addresses, employed by him in the preceding quarter to the Mining Engineer and concerned district level officer of the Labour Department, Government of Rajasthan within 7 days at the end of each quarter.] [Added by Rajasthan Notification No. G.S.R. 83, dated 14.10.2011 (w.e.f. 4.3.1986).]