Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 649 in Police Regulations, Bengal , 1943

649. Duplicate P.R. slips of non-Asiatic prisoners to be sent to the Deputy Inspector-General, Criminal Investigation Department.

- Superintendents of jails shall, not later than the second week of each month, fill in the release portion of the duplicate P.R. slips issued under regulation 501 in the case of non-Asiatic prisoners due for release in the following month and send the same direct to the Deputy Inspector-General, Criminal Investigation Department, after noting therein the date, route, boat, etc., on or by which such prisoners would be travelling in order that such information may be sent to the Director, Intelligence Bureau, Government of India, for transmission to the country of their origin.