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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(1)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)where the permission relates to the carrying of building or other operation, no such order shall affect such of the operations as have been previously carried out, or be passed after those operations have been completed;