Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Mizoram - Subsection Section 35(2)(d) in Mizoram Cooperative Societies Act, 2006 (d)for any act done or omitted to do or not to do an at which is injurious or prejudicial to the interest or welfare of the co-operative;