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[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 170(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)in any other case, so much of the service pipe as lies between the main and the boundary of the street in which the main is laid, and includes the ferrule at the junction of the service pipe with the main, and also includes, -
(i)where the communication pipe ends at a stopcock, such stopcock, and
(ii)any stopcock fitted on the communication pipe between the end thereof and the main;