Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 41] [Entire Act]

State of Maharashtra - Section

Section 18 in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

18. Recognition of union for more than one undertaking.

- Subject to the foregoing provisions of this Chapter, a union may be recognised for more than one undertaking.