Section 26 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965
26. Application for moving antiquities.
- [Sections 25 (2) and 38 (2) (e)]. - Every application for permission to move any class of antiquities in respect of which a notification has been issued under sub-section (1) of section 25 shall be made in Form VI to the Director at last three months before the proposed date of the moving.
