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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(3)All relevant documents and certificates as mentioned in, and notifications issued under, the Traction manual along with the approval of Electrical Inspector for energisation shall form a part of complete documents to the Commissioner while making reference to the Commissioner under sub-rule (2) of rule 3 for opening of the Bangalore metro railway or a part there of for public carriage of passengers.