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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(3)(a) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(a)shall not conduct eccentric or indecent behavior in the premises of the Mill/distillery unit establishment and neither keep himself busy in gambling, nor do any such act which may induce obstacles in the business of the society or it becomes hap-hazard.