Supreme Court - Daily Orders
Sk. Md. Rafique vs Managing Committee, Contai Rahamania ... on 4 December, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.301 COURT NO.6 SECTION XVI
(Part Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5808/2017
SK. MD. RAFIQUE Appellant(s)
VERSUS
MANAGING COMMITTEE,
CONTAI RAHAMANIA HIGH MADRASAH AND ORS Respondent(s)
(IA 60345/2018,130846/2018,145689/2018,147805/2018)
WITH
C.A. No. 5809/2017 (XVI)
C.A. No. 5826/2017 (XVI)
C.A. No. 5817/2017 (XVI)
C.A. No. 5814/2017 (XVI)
(IA No.69747/2017-CLARIFICATION/DIRECTION and IA No.100911/2017-
impleading party)
CONMT.PET.(C) No. 583/2016 In SLP(C) No. 6661/2016 (XVI)
C.A. No. 5829/2017 (XVI)
W.P.(C) No. 723/2016 (X)
(FOR ON IA 2/2016)
CONMT.PET.(C) No. 846/2016 In SLP(C) No. 6661/2016 (XVI)
C.A. No. 6098/2017 (XVI)
CONMT.PET.(C) No. 670/2017 In SLP(C) No. 6661/2016 (XVI)
CONMT.PET.(C) No. 669/2017 In SLP(C) No. 6661/2016 (XVI)
(and IA No.115718/2017-APPROPRIATE ORDERS/DIRECTIONS and IA
No.116359/2017-APPROPRIATE ORDERS/DIRECTIONS)
CONMT.PET.(C) No. 828/2017 In SLP(C) No. 6661/2016 (XVI)
CONMT.PET.(C) No. 1509/2017 in C.A. No. 5808/2017 (XVI)
W.P.(C) No. 629/2017 (X)
(FOR ADMISSION)
Signature Not Verified
W.P.(C) No. 742/2017 (X)
Digitally signed by
NARENDRA PRASAD
Date: 2018.12.06
(IA No.78575/2017-STAY APPLICATION)
12:35:38 IST
Reason:
CONMT.PET.(C) No. 1798/2017 in C.A. No. 5808/2017 (XVI)
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(FOR ADMISSION)
CONMT.PET.(C) No. 937/2018 in C.A. No. 5808/2017 (XVI)
(FOR ADMISSION)
CONMT.PET.(C) No. 938/2018 in C.A. No. 5808/2017 (XVI)
(FOR ADMISSION)
W.P.(C) No. 351/2018 (X)
W.P.(C) No. 348/2018 (X)
CONMT.PET.(C) No. 1219/2018 in C.A. No. 5808/2017 (XVI)
CONMT.PET.(C) No. 1274/2018 in C.A. No. 5808/2017 (XVI)
CONMT.PET.(C) No. 1669/2018 in C.A. No. 5808/2017 (XVI)
CONMT.PET.(C) No. 1921-1922/2018 in C.A. No. 5808/2017 (XVI)
(FOR ADMISSION)
Date : 04-12-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For the parties
Mr. Jayant Bhushan,Sr.Adv.
Mr. Zoheb Hossain, AOR
Mr. Ketan Paul,Adv.
Mr. Vivek Gurnani,Adv.
Mr. Shahan Ulla,Adv.
Mr. Mohan Parasaran,Sr.Adv.
Ms. Adeeba Mujahid,Adv.
Mr. Zoheb Hossain,AOR
Ms. Aditi Dani,Av.
Mr. Ashwin Kumar D.S.,Adv.
Mr. S. Luthra,Sr.Adv.
Mr. Navedullah,Adv.
Mr. A. Choudhary,Adv.
Mr. Abdul Azeem Kalebudde,AOR
Mr. Huzefa Ahmadi,Sr.Adv.
Mr. M.R. Shamshad, AOR
Mr. Aditya Samaddar,Adv.
Ms. Sarah Haque,Adv.
Mr. Raju Ramachandran,Sr.Adv.
Mr. Mrigank Prabhakar,AOR
Mr. Ishwar Mohanty,Adv.
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Ms. Hansini Shankar,Adv.
Mr. Raju Ramachandran,Sr.Adv.
Mr. M.R. Shamshad, AOR
Mr. Aditya Samaddar,Adv.
Ms. Sarah Haque,Adv.
Mr. Joydeep Gupta,Sr.Adv.
Mr. Pijush K. Roy,Adv.
Mrs. Kakali Roy,Adv.
Mr. Rajan K. Chourasia, AOR
Mr. Kalyan Bandyopadhya,Sr.Adv.
Mr. Chanchal Ganguli,Adv.
Mr. Anindo Mukherjee,Adv.
Mrs. Sarla Chandra, AOR
Mr. Salman Khurshid,Sr.Adv.
Mr. Atarup Banerjee,Adv.
Mr. Abu Sohel,Adv.
Ms. Azra Rahman,Adv.
Mr. Arpit Shukla,Adv.
Mr. Khairul Alam,Adv.
Mr. Sabir Ahmed,Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Siddharth Dave,Adv.
Mr. M.R. Shamshad,AOR
Mr. Aditya Samaddar,Adv.
Mr. Ranjan Mukherjee, AOR
Mr. Chanchal Kumar Ganguli, AOR
Mr. Abhijit Sengupta, AOR
Mr. Kumar Neeraj,Adv.
Mr. Kunal Chatterji, AOR
Ms. Anita Kanungo, AOR
Mr. Dipak Kumar Jena, AOR
Ms. Minakshi Ghosh,Adv.
Mr. Jaladhar Das,Adv.
Mr. Kumar Shourish,Adv.
Mr. Subhasish Bhowmick,AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the order dated 10.05.2016 by complied with positively 3 before the next date of hearing.
It is open to the contemnors and the State to file an affidavit within one week indicating reasons why benefit could not be extended.
In case the order is not complied with for no reason, the following contemnors in Contempt Petition (C) No. 669 of 2017, Contempt Petition (C) No. 670 of 2017, Contempt Petition (C) No. 828 of 2017, Contempt Petition (C) No. 1509 of 2017, Contempt Petition (C) No. 1798 of 2017, Contempt Petition (C) No. 937 of 2018, Contempt Petition (C) No. 938 of 2018, Contempt Petition (C) No. 1274 of 2018, Contempt Petition (C) No. 1669 of 2018 and Contempt Petition (C) No. 1921-1922 of 2018, shall be personally present before the Court on the next date of hearing :-
1. Mr. Vivek Kumar, Principal Secretary, Minority Affairs and Madarsa Education Department, Government of West Bengal.
2. Mr. Abid Hussain, Director of Madrasah Education, Govt. of West Bengal.
3. Mr. Aminul Ahsan, District Inspector of Schools (S.E.), Purba Medinipur, office at Tamluk, District – Purba Medinipur, West Bengal.
4. Mr. Tarun Sarkar, Additional District Inspector of Schools (S.E.), Contai Sub-Division, office at Contai, District – Purba Medinipur, West Bengal.
In case of non-compliance of the order, the State shall file an affidavit within one week.
List on 13.12.2018 at 2.00 P.M., in case it is not declared to be a miscellaneous day.
(NARENDRA PRASAD) (JAYANT ARORA) (JAGDISH CHANDER)
COURT MASTER COURT MASTER COURT MASTER
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