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[Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(4)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)stand for the bucket, raised not less than 15 centimetres above this level of the surroundings paving.