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State of West Bengal - Section

Section 050 in Kolkata Municipal Corporation Act, 1980

050.

Passed by the West Bengal Legislature, received the assent of the President and was first published in the Calcutta Gazette. Extraordinary, dated 28.12.1981An Act to amend and consolidate the law relating to the municipal affairs of Kolkata.Whereas it is expedient to amend and consolidate, in the manner hereinafter appearing, the law relating to the municipal affairs of Kolkata; It is hereby enacted in the Thirty-first year of the Republic of India, by the Legislature of West Bengal, as follows :