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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(5)(b) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978

(b)the procedure laid down in these rules for the selection of Headmaster or Assistant Teacher, as the case may be, has been followed he shall accord approval to the recommendations made by the Selection Committee and shall communicate his decision to the Management within two weeks from the date of receipt of the papers under clause (4).