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[Cites 0, Cited by 0] [Section 863] [Entire Act]

State of Punjab - Subsection

Section 863(2) in Punjab Jail Manual, 1996

(2)Female convict - Officers shall wear the same articles of clothing as ordinary female convicts, but dyed black in the case of an overseer, and yellow in the case of a convict-warder. All shall be provided leather belts with brass buckles and the words denoting their rank engraved thereon.