Bombay High Court
Ms Super Construction Latur Through Its ... vs The Ausa Municipal Council Through Its ... on 17 January, 2024
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
(1) 947-wp-13819-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 13819 OF 2023
MS SUPER CONSTRUCTION LATUR THROUGH ITS PROPRIETOR
VERSUS
THE AUSA MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER
...
Mr. Vishal P. Bakal (absent), Advocate for the Petitioner.
Mr. B. L. Sagar, Advocate for Respondent No.1
...
CORAM : SMT. VIBHA KANKANWADI AND
S. G. CHAPALGAONKAR, JJ.
DATED : 17th JANUARY, 2024. P.C.
1. Learned Advocate for the petitioner is absent, when the matter is called out.
2. If he remains absent on the next date, the petition is liable to be dismissed.
3. Stand over to 13th February 2024.
(S. G. CHAPALGAONKAR) (SMT. VIBHA KANKANWADI)
JUDGE JUDGE
Devendra/January-2024