Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] State of Jammu-Kashmir - Subsection Section 351(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989 (a)A shakes his fist at Z, intending or knowing it to be likely that he may thereby cause Z, to believe that A is about to strike Z. A has committed an assault.
